Maharashtra Acupuncture System of Therapy Act, 2015
An Act to provide for the development of the acupuncture system of therapy, by regulating the teaching and practice thereof and to deal with certain other matters connected therewith or incidental thereto.
- Act number
- Act 25 of 2017
- Year
- 2017
- Enacted on
- 03-04-2017
- In force from
- 17 December 2018
- Jurisdiction
- Maharashtra State Act
- Subjects
- Health And Medicine
Read the full text of Maharashtra Acupuncture System of Therapy Act, 2015 section by section on LawLens.
Official source: India Code