Maharashtra Agricultural Produce Marketing (Development and Regulation) Act, 1963
An Act to 1develop and regulate the marketing of agricultural and certain other produce in market areas and markets 2including private markets and farmer consumer markets to be established therefor in the State
- Act number
- Act 20 of 1964
- Year
- 1964
- Enacted on
- 05-05-1964
- In force from
- 10 March 2017
- Jurisdiction
- Maharashtra State Act
- Subjects
- Agriculture, Administrative Law
Read the full text of Maharashtra Agricultural Produce Marketing (Development and Regulation) Act, 1963 section by section on LawLens.
Official source: India Code