MAHARASHTRA AGRICULTURAL UNIVERSITIES (KRISHI VIDYAPEETHS) ACT, 1983
An Act, to consolidate and amend the Law relating to the four Agricultural Universities in Maharashtra.
- Act number
- Act 41 of 1983
- Year
- 1983
- Enacted on
- 24-08-1983
- In force from
- 14 December 1981
- Jurisdiction
- Maharashtra State Act
- Subjects
- Agriculture, Education
Read the full text of MAHARASHTRA AGRICULTURAL UNIVERSITIES (KRISHI VIDYAPEETHS) ACT, 1983 section by section on LawLens.
Official source: India Code