Maharashtra Anatomy Act

Bombay Act No. XI of 1949 An Act to provide for the supply of unclaimed bodies of deceased persons and for donation before death by a person of his body or any part thereof after his death] to hospitals and medical and teaching institutions for therapeutic purposes or for the purpose of medical education or research including anatomical examination and dissection. WHEREAS it is expedient to provide for the supply of unclaimed bodies of deceased persons and for donation before death by a person of his body or any part thereof after his death to hospitals and medical and teaching institutions for therapeutic purposes or for the purpose of medical education or research including anatomical examination and dissection; It is hereby enacted as follows: —

Act number

Act 11 of 1949

Year

1949

Enacted on

22-04-1949

In force from

22 April 1949

Jurisdiction

Maharashtra State Act

Read the full text of Maharashtra Anatomy Act section by section on LawLens.

Official source: India Code