Maharashtra Animal and Fishery Sciences University Act, 1998

An Act to provide for the establishment and incorporation of the Animal and Fishery Sciences University in the State of Maharashtra and for matters connected therewith and incidental thereto.

Act number

Act 17 of 1998

Year

1998

Enacted on

04-05-1998

In force from

3 May 1998

Jurisdiction

Maharashtra State Act

Subjects

Education

Read the full text of Maharashtra Animal and Fishery Sciences University Act, 1998 section by section on LawLens.

Official source: India Code