Maharashtra Animal Preservation Act, 1976
An Act to provide for the prohibition of slaughter 2and preservation of cows, bulls and bullocks useful for milch, breeding, draught or agricultural purposes and for restriction on slaughter for the preservation of certain other animals suitable for the said purposes.
- Act number
- Act 9 of 1977
- Year
- 1977
- Enacted on
- 01-03-1977
- In force from
- 27 January 2017
- Jurisdiction
- Maharashtra State Act
- Subjects
- Animal Welfare, Agriculture
Read the full text of Maharashtra Animal Preservation Act, 1976 section by section on LawLens.
Official source: India Code