Maharashtra Bhagdari and Narwadari Tenures Abolition Act

For Statement of Objects and Reasons see Bombay Government Gazette, 1949, Part 5, page 139. An Act to abolish the Bhagdari and Narwadari tenures in the Province of Bombay Whereas it is expedient to abolish the Bhagdari and Narwadari tenures which prevail in certain parts of the Province of Bombay and to provide for certain other purposes hereinafter appearing; It is hereby enacted as follows:-

Act number

Act 32 of 1949

Year

1949

Enacted on

23-06-1949

In force from

23 June 1949

Jurisdiction

Maharashtra State Act

Subjects

Land And Property

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Official source: India Code