Maharashtra Bhil Naik Inams Abolition Act
For statement of Objects and Reasons, see Bombay Government Gazette, 1955, Part 5, pages 28-29. An Act to abolish Bhil Naik Inams prevailing in the districts of West Khandesh and Nasik in the State of Bombay Whereas it is necessary and expedient in the public interest to abolish the Bhil Naik Inams held for service useful to Government on political considerations in the districts of West Khandesh and Nasik in the State of Bombay and to provide for other incidental and consequential matters hereinafter appearing; It is hereby enacted in the Sixth Year of the Republic of India as follows:-
- Act number
- Act 21 of 1955
- Year
- 1955
- Enacted on
- 03-06-1955
- In force from
- 3 June 1955
- Jurisdiction
- Maharashtra State Act
- Subjects
- Land And Property
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Official source: India Code