Maharashtra (Change of Short Titles of certain Bombay Acts) Act, 1980

Act number
Act 15 of 1980
Year
1980
Enacted on
07-08-1980
In force from
6 August 1980
Jurisdiction
Maharashtra State Act

Read the full text of Maharashtra (Change of Short Titles of certain Bombay Acts) Act, 1980 section by section on LawLens.

Official source: India Code