Maharashtra (Change of Short Titles of certain Bombay Acts) Act, 2011
An Act to amend certain enactments to change their short titles from Mumbai Acts to Maharashtra Acts .
- Act number
- Act 24 of 2012
- Year
- 2012
- Enacted on
- 22-08-2012
- Jurisdiction
- Maharashtra State Act
- Subjects
- Administrative Law
Read the full text of Maharashtra (Change of Short Titles of certain Bombay Acts) Act, 2011 section by section on LawLens.
Official source: India Code