Maharashtra Civil Courts Act
An Act to consolidate and amend the law relating to the District and other subordinate Civil Courts in the Presidency of Bombay.
- Act number
- Act 14 of 1869
- Year
- 1869
- Enacted on
- 30-01-2016
- In force from
- 19 March 1869
- Jurisdiction
- Maharashtra State Act
- Subjects
- Judiciary And Legal Profession
Read the full text of Maharashtra Civil Courts Act section by section on LawLens.
Official source: India Code