Maharashtra Co-operative Societies Act, 1960
An Act to consolidate and amend the law relating to co-operative societies in the State of Maharashtra.
- Act number
- Act 24 of 1961
- Year
- 1961
- Enacted on
- 09-05-1961
- In force from
- 4 May 1961
- Jurisdiction
- Maharashtra State Act
- Subjects
- Cooperatives And Societies
Read the full text of Maharashtra Co-operative Societies Act, 1960 section by section on LawLens.
Official source: India Code