Maharashtra College Teachers (Temporary Postponement of Confirmation) Act, 1973

For Statements of Objects and Reasons, see Maharashtra Government Gazette, 1973, Part V, page 208. An Act to provide for the postponement of confirmation in service of teachers in affiliated and constituent colleges if certain Universities in view of proposed revision of the pattern of education Whereas at present courses for the degree of Bachelor of Arts, Science, Commerce or Engineering take four years and courses in the school in the State ten or eleven years. And Whereas it is proposed to revise the pattern of education in schools and colleges in the State, so as to have a ten years course for secondary education, two years course for higher secondary education, and three or more years courses for the degrees of Bachelor of Arts, Science, Commerce or Engineering; And Whereas it is proposed to introduce in colleges and selected higher secondary schools, a two years course of higher secondary education; And Whereas as a consequence of the aforesaid the number of teachers in the affiliated or constituent colleges under certain Universities may have to be reduced, and it is necessary to provide for the postponement of the confirmation in service of teachers of colleges ; And Whereas it is expedient to make a law for the purposes aforesaid and for matters connected therewith or incidental thereto; It is hereby enacted in the Twenty-fourth Year of the Republic of India as follows :-

Act number

Act 33 of 1973

Year

1973

Enacted on

08-09-1973

In force from

8 September 1973

Jurisdiction

Maharashtra State Act

Subjects

Labour And Employment, Education

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Official source: India Code