Maharashtra Debt Relief Act, 1975
An Act to provide for relief from indebtedness to certain farmers, rural artisans, rural labourers and workers.
- Act number
- Act 3 of 1976
- Year
- 1976
- Enacted on
- 03-01-1976
- In force from
- 3 January 1976
- Jurisdiction
- Maharashtra State Act
- Subjects
- Agriculture, Social Welfare, Labour And Employment
Read the full text of Maharashtra Debt Relief Act, 1975 section by section on LawLens.
Official source: India Code