Maharashtra Departmental Inquiries (Enforcement of Attendance of Witnesses and Production of Documents) Act, 1986
- Act number
- Act 29 of 1986
- Year
- 1986
- Enacted on
- 21-07-1986
- In force from
- 17 July 1986
- Jurisdiction
- Maharashtra State Act
- Subjects
- Administrative Law, Public Service
Read the full text of Maharashtra Departmental Inquiries (Enforcement of Attendance of Witnesses and Production of Documents) Act, 1986 section by section on LawLens.
Official source: India Code