Maharashtra District Planning Committees (Constitution and Functions) Act, 1998
The Maharashtra District Planning Committees (Constitution and Functions) Act, 1998.
- Act number
- Act 24 of 1998
- Year
- 1998
- Enacted on
- 15-03-1999
- In force from
- 7 October 1998
- Jurisdiction
- Maharashtra State Act
- Subjects
- Constitutional Law, Administrative Law
Read the full text of Maharashtra District Planning Committees (Constitution and Functions) Act, 1998 section by section on LawLens.
Official source: India Code