Maharashtra Domestic workers Welfare Board Act, 2008
The Maharashtra Domestic workers Welfare Board Act, 2008.
- Act number
- Act 1 of 2009
- Year
- 2009
- Enacted on
- 06-01-2009
- In force from
- 6 January 2009
- Jurisdiction
- Maharashtra State Act
- Subjects
- Labour And Employment, Social Welfare
Read the full text of Maharashtra Domestic workers Welfare Board Act, 2008 section by section on LawLens.
Official source: India Code