Maharashtra Education and Employment Guarantee (Cess) Act, 1962
For Statement of Objects and Reasons, see Maharashtra Government Gazette, 1962, Part 5, pages 162-163. (Assented to by the Governor) An Act to provide for the creation of a fund for the promotion of education [and for implementing the Employment Guarantee Scheme] [These words were inserted by Maharashtra 17 of 1975, Schedule.] in the State of Maharashtra, and for matters connected with the purpose aforesaid. Whereas it is expedient to provide for the creation of a fund for the promotion of education [and for implementing the Employment Guarantee Scheme] [These words were inserted by Maharashtra 17 of 1975, Schedule.] in the State of Maharashtra, and for matters connected with the purpose aforesaid; It is hereby enacted in the Thirteenth Year of the Republic of India as follows :-
- Act number
- Act 27 of 1962
- Year
- 1962
- Enacted on
- 13-08-1962
- In force from
- 13 August 1962
- Jurisdiction
- Maharashtra State Act
- Subjects
- Taxation
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Official source: India Code