Maharashtra Educational Institutions (Management) Act, 1976

An Act to provide for taking over management of the property of certain educational institutions for a limited period.

Act number
Act 13 of 1976
Year
1976
Enacted on
18-04-1976
In force from
27 March 2017
Jurisdiction
Maharashtra State Act
Subjects
Education

Read the full text of Maharashtra Educational Institutions (Management) Act, 1976 section by section on LawLens.

Official source: India Code