Maharashtra Educational Institutions (Prohibition of Capitation Fee) Act, 1987
An Act to prohibit collection of capitation fee for admission of students to, and their promotion to a higher standard or class in the educational institutions in the State of Maharashtra and to provide for matters connected therewith.
- Act number
- Act 6 of 1988
- Year
- 1988
- Enacted on
- 15-04-1988
- In force from
- 27 March 2017
- Jurisdiction
- Maharashtra State Act
- Subjects
- Education
Read the full text of Maharashtra Educational Institutions (Prohibition of Capitation Fee) Act, 1987 section by section on LawLens.
Official source: India Code