Maharashtra Educational Institutions (Regulation of Fee) Act, 2011
An Act to provide for the regulation of collection of fee by educational institutions in the State of Maharashtra and for matters connected therewith and incidental thereto.
- Act number
- Act 7 of 2014
- Year
- 2014
- Enacted on
- 21-03-2014
- In force from
- 26 August 2019
- Jurisdiction
- Maharashtra State Act
- Subjects
- Education
Read the full text of Maharashtra Educational Institutions (Regulation of Fee) Act, 2011 section by section on LawLens.
Official source: India Code