Maharashtra Electricity Duty Act, 2016

An Act to provide for levying a duty on consumption of electrical energy in the State of Maharashtra and for matters connected therewith or incidental thereto.

Act number

Act 26 of 2016

Year

2016

Enacted on

08-08-2016

In force from

8 August 2016

Jurisdiction

Maharashtra State Act

Subjects

Taxation, Energy And Electricity

Read the full text of Maharashtra Electricity Duty Act, 2016 section by section on LawLens.

Official source: India Code