Maharashtra Felling of Trees (Regulation) Act, 1964
An Act to make better provision for regulating the felling of certain trees in the State of Maharashtra, for the purpose of the preservation thereof.
- Act number
- Act 34 of 1964
- Year
- 1964
- Enacted on
- 07-09-1964
- In force from
- 10 March 2017
- Jurisdiction
- Maharashtra State Act
- Subjects
- Environment Forests And Wildlife
Read the full text of Maharashtra Felling of Trees (Regulation) Act, 1964 section by section on LawLens.
Official source: India Code