Maharashtra Fire Prevention and Life Safety Measures Act, 2006

An Act to make more effective provisions for the fire prevention and life safety measures in various types of buildings in different areas in the State of Maharashtra.

Act number

Act 3 of 2007

Year

2007

Enacted on

05-02-2007

In force from

5 February 2007

Jurisdiction

Maharashtra State Act

Subjects

Housing And Urban Development, Disaster Management

Read the full text of Maharashtra Fire Prevention and Life Safety Measures Act, 2006 section by section on LawLens.

Official source: India Code