Maharashtra Fiscal Responsibility and Budgetary Management Act, 2005
- Act number
- Act 16 of 2005
- Year
- 2005
- Enacted on
- 20-04-2005
- In force from
- 20 April 2005
- Jurisdiction
- Maharashtra State Act
- Subjects
- Public Finance
Read the full text of Maharashtra Fiscal Responsibility and Budgetary Management Act, 2005 section by section on LawLens.
Official source: India Code