Maharashtra Fisheries Act, 1960

The Maharashtra Fisheries Act, 1960.

Act number

Act 1 of 1961

Year

1961

Enacted on

03-01-1961

In force from

3 January 1961

Jurisdiction

Maharashtra State Act

Subjects

Environment Forests And Wildlife

Read the full text of Maharashtra Fisheries Act, 1960 section by section on LawLens.

Official source: India Code