Maharashtra Forest Development (Tax on sale of forest-produce by Government or Forest Development Corporation) Act, 1983

An Act to levy and collect forest development tax on sales of forest produce by or on behalf of the State Government or the Forest Development Corporation.

Act number

Act 22 of 1983

Year

1983

Enacted on

15-04-1983

In force from

24 March 1983

Jurisdiction

Maharashtra State Act

Subjects

Taxation, Environment Forests And Wildlife

Read the full text of Maharashtra Forest Development (Tax on sale of forest-produce by Government or Forest Development Corporation) Act, 1983 section by section on LawLens.

Official source: India Code