Maharashtra Forest Produce (Regulation of Trade) Act 1969

An Act to make provision for regulating in the public interest the trade of certain produce by creation of a State monopoly in such trade in the State of Maharashtra.

Act number

Act 26 of 1969

Year

1969

Enacted on

26-12-1969

In force from

26 December 1969

Jurisdiction

Maharashtra State Act

Subjects

Environment Forests And Wildlife

Read the full text of Maharashtra Forest Produce (Regulation of Trade) Act 1969 section by section on LawLens.

Official source: India Code