Maharashtra Fruit Nurseries and Sale of Fruit Plants (Regulation) Act, 1969
An Act to provide for the licensing and regulation of 2Fruit Nurseries and Sale of Fruit Plants in the State of Maharashtra.
- Act number
- Act 45 of 1969
- Year
- 1969
- Enacted on
- 12-09-1969
- In force from
- 12 September 1969
- Jurisdiction
- Maharashtra State Act
- Subjects
- Agriculture
Read the full text of Maharashtra Fruit Nurseries and Sale of Fruit Plants (Regulation) Act, 1969 section by section on LawLens.
Official source: India Code