Maharashtra Godawari Marathwada Irrigation Development Corporation Act, 1998
An Act to make special provisions for promotion and operation of irrigation projects, command area development and schemes for generation of hydro-electric energy to harness the water of Godawari River pertaining to the State of Maharashtra and other allied and incidental activities including flood control in the Godavari River Valley by establishing the Godawari Marathwada Irrigation Development Corporation.
- Act number
- Act 23 of 1998
- Year
- 1998
- Enacted on
- 17-08-1998
- In force from
- 14 August 1998
- Jurisdiction
- Maharashtra State Act
- Subjects
- Agriculture, Energy And Electricity, Disaster Management
Read the full text of Maharashtra Godawari Marathwada Irrigation Development Corporation Act, 1998 section by section on LawLens.
Official source: India Code