Maharashtra Government Servants Inquiries (Evidence of Corruption) Act, 1965
An Act to make better provision for dealing with corruption among public servants
- Act number
- Act 44 of 1965
- Year
- 1965
- Enacted on
- 26-10-1965
- In force from
- 19 January 2017
- Jurisdiction
- Maharashtra State Act
- Subjects
- Money Laundering And Anti Corruption
Read the full text of Maharashtra Government Servants Inquiries (Evidence of Corruption) Act, 1965 section by section on LawLens.
Official source: India Code