Maharashtra Government Servants Regulation of Transfers and Prevention of Delay in Discharge of Official Duties Act, 2005
An Act to provide for regulation of transfers of Government Servants and prevention of delay in descharge of official duties.
- Act number
- Act 21 of 2006
- Year
- 2006
- Enacted on
- 12-05-2006
- In force from
- 12 May 2006
- Jurisdiction
- Maharashtra State Act
- Subjects
- Public Service, Administrative Law
Read the full text of Maharashtra Government Servants Regulation of Transfers and Prevention of Delay in Discharge of Official Duties Act, 2005 section by section on LawLens.
Official source: India Code