Maharashtra Groundwater (Development and Management) Act, 2009

Act number
Act 26 of 2013
Year
2013
Enacted on
03-12-2013
In force from
3 December 2013
Jurisdiction
Maharashtra State Act
Subjects
Environment Forests And Wildlife

Read the full text of Maharashtra Groundwater (Development and Management) Act, 2009 section by section on LawLens.

Official source: India Code