MAHARASHTRA GUNTHEWARI DEVELOPMENTS (REGULARISATION, UPGRADATION AND CONTROL) ACT, 2001
An Act to provide for the regularisation and upgradation of certain Gunthewari developments and for the control of Gunthewari developments and for matters connected therewith and incidental thereto.
- Act number
- Act 27 of 2001
- Year
- 2001
- Enacted on
- 30-05-2001
- In force from
- 18 July 2001
- Jurisdiction
- Maharashtra State Act
- Subjects
- Housing And Urban Development, Land And Property
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Official source: India Code