Maharashtra High Court (Hearing of Writ Petitions by Division Bench and Abolition of Letters Patent Appeals) Act, 1986

Act number

Act 17 of 1986

Year

1986

Enacted on

28-02-1986

In force from

11 April 2017

Jurisdiction

Maharashtra State Act

Subjects

Judiciary And Legal Profession

Read the full text of Maharashtra High Court (Hearing of Writ Petitions by Division Bench and Abolition of Letters Patent Appeals) Act, 1986 section by section on LawLens.

Official source: India Code