Maharashtra Highways Act

An Act to provide for the restriction of ribbon development along highways, for the prevention and removal of encroachment thereon, for the construction, maintenance and development of highways, for the levy of betterment charges and for certain other matters.

Act number

Act 55 of 1955

Year

1955

Enacted on

22-12-1955

In force from

22 December 1955

Jurisdiction

Maharashtra State Act

Subjects

Transport And Motor Vehicles, Land And Property

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Official source: India Code