Maharashtra Horticulture Development Corporation Act 1984
An Act to make a special provision for securing the orderly establishment in horticultural production in the State of Maharashtra, and for storage, transport, processing and marketing of horticulture produce and to assist generally in the organisation thereof and for the purpose of establishing Maharashtra Horticulture Development Corporation and for incidental and supplemental purposes connected with the matters aforesaid.
- Act number
- Act 25 of 1988
- Year
- 1988
- Enacted on
- 16-11-1988
- In force from
- 4 November 1988
- Jurisdiction
- Maharashtra State Act
- Subjects
- Agriculture
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Official source: India Code