Maharashtra Housing and Area Development Act, 1976

An Act to unify, consolidate and amend the laws relating to housing, repairing and reconstructing dangerous buildings and carrying out improvement works in slum areas.

Act number

Act 28 of 1977

Year

1977

Enacted on

09-05-1977

In force from

26 July 1976

Jurisdiction

Maharashtra State Act

Subjects

Housing And Urban Development

Read the full text of Maharashtra Housing and Area Development Act, 1976 section by section on LawLens.

Official source: India Code