Maharashtra Housing (Regulation and Development) Act, 2012
An Act to regulate and promote the construction, sale, management and transfer of flats on the ownership basis in the State of Maharashtra and to establish the Housing Regulatory Authority and Housing Appellate Tribunal and to provide for matters connected therewith or incidental thereto.
- Act number
- Act 2 of 2014
- Year
- 2014
- Enacted on
- 24-02-2014
- In force from
- 24 February 2014
- Jurisdiction
- Maharashtra State Act
- Subjects
- Housing And Urban Development, Consumer Protection
Read the full text of Maharashtra Housing (Regulation and Development) Act, 2012 section by section on LawLens.
Official source: India Code