Maharashtra increase of Land Revenue and Special Assessment Act, 1974

An Act to provide for an increase of land revenue 2on certain holdings in the State; and also an increase of land revenue to be levied on the amount of special assessment levied on agricultural lands under the Maharashtra Education (Cess) Act, 1962.

Act number

Act 20 of 1974

Year

1974

Enacted on

29-04-1974

In force from

24 April 1974

Jurisdiction

Maharashtra State Act

Subjects

Taxation

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Official source: India Code