Maharashtra Inferior Village Watans Abolition Act
The Maharashtra Inferior Village Watans Abolition Act.
- Act number
- Act 1 of 1959
- Year
- 1959
- Enacted on
- 20-01-1959
- In force from
- 20 January 1959
- Jurisdiction
- Maharashtra State Act
- Subjects
- Land And Property
Read the full text of Maharashtra Inferior Village Watans Abolition Act section by section on LawLens.
Official source: India Code