Maharashtra Infrastructure Development Enabling Authority Act, 2018
An Act to provide for the establishment of the Maharashtra Infrastructure Development Enabling Authority, to regulate the process of submission and evaluation of unsolicited proposals, to promote and facilitate infrastructure projects in the State of Maharashtra including through Public Private Partnership and matters connected therewith or incidental thereto.
- Act number
- Act 28 of 2018
- Year
- 2018
- Enacted on
- 09-04-2018
- In force from
- 9 April 2018
- Jurisdiction
- Maharashtra State Act
- Subjects
- Administrative Law, Contracts And Commercial Law, Housing And Urban Development
Read the full text of Maharashtra Infrastructure Development Enabling Authority Act, 2018 section by section on LawLens.
Official source: India Code