Maharashtra Irrigation Act, 1976
An Act to unify and amend the Law relating to irrigation in the State of Maharashtra.
- Act number
- Act 38 of 1976
- Year
- 1976
- Enacted on
- 05-08-1976
- In force from
- 26 July 1976
- Jurisdiction
- Maharashtra State Act
- Subjects
- Agriculture
Read the full text of Maharashtra Irrigation Act, 1976 section by section on LawLens.
Official source: India Code