Maharashtra Jeevan Authority Act, 1976

An Act to provide for establishment of a (Jeevan Authority) for rapid development and proper regulation of water supply and sewerage services in the State of Maharashtra.

Act number

Act 48 of 1976

Year

1976

Enacted on

11-11-1976

In force from

16 December 1976

Jurisdiction

Maharashtra State Act

Read the full text of Maharashtra Jeevan Authority Act, 1976 section by section on LawLens.

Official source: India Code