Maharashtra Keeping and Movement of Cattle in Urban Areas (Control) Act, 1976
An Act to provide, in the public interest, for licensing and regulating or prohibiting, keeping and movement of cattle in urban areas in the State of Maharashtra.
- Act number
- Act 45 of 1976
- Year
- 1976
- Enacted on
- 20-09-1976
- In force from
- 20 September 1976
- Jurisdiction
- Maharashtra State Act
- Subjects
- Housing And Urban Development
Read the full text of Maharashtra Keeping and Movement of Cattle in Urban Areas (Control) Act, 1976 section by section on LawLens.
Official source: India Code