Maharashtra Khadi and Village Industries Act

For Statement of Objects and Reasons, see Maharashtra Government Gazette, 1960, Part V, p. 22. An Act further to amend the Indian Registration Act, 1908, in its application to the State of Maharashtra. Whereas it is expedient further to amend the Indian Registration Act, 1908, in its application to the State of Maharashtra, for the purpose hereinafter appearing; It is hereby enacted in the Eleventh Year of the Republic of India as follows :-

Act number

Act 19 of 1960

Year

1960

Enacted on

11-04-1960

In force from

11 April 1960

Jurisdiction

Maharashtra State Act

Subjects

Land And Property

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Official source: India Code