Maharashtra Khar Land Development Act, 1979

An Act to make better provision for protection, development and control of Khar lands, and reclamation of tidal lands, by construction and maintenance of embankments and other works by the State Government itself, for facilitating growing more food crops thereon and for certain other matters.

Act number

Act 11 of 1979

Year

1979

Enacted on

10-04-1979

In force from

11 April 1979

Jurisdiction

Maharashtra State Act

Subjects

Agriculture, Land And Property

Read the full text of Maharashtra Khar Land Development Act, 1979 section by section on LawLens.

Official source: India Code