Maharashtra Land Revenue Code, 1966
An Act to unify and amend the law relating to land and land revenue in the State of Maharashtra.
- Act number
- Act 41 of 1966
- Year
- 1966
- Enacted on
- 30-12-1966
- In force from
- 17 January 2018
- Jurisdiction
- Maharashtra State Act
- Subjects
- Land And Property
Read the full text of Maharashtra Land Revenue Code, 1966 section by section on LawLens.
Official source: India Code