Maharashtra Land Revenue Code (Amalgamation of Bombay and Konkan Divisions) Act, 1983
An Act to amalgamate Bombay Division and Konkan Division into a single division under the Maharashtra Land Revenue Code, 1966.
- Act number
- Act 39 of 1983
- Year
- 1983
- Enacted on
- 09-08-1983
- In force from
- 6 August 1983
- Jurisdiction
- Maharashtra State Act
- Subjects
- Land And Property
Read the full text of Maharashtra Land Revenue Code (Amalgamation of Bombay and Konkan Divisions) Act, 1983 section by section on LawLens.
Official source: India Code