MAHARASHTRA LEGISLATIVE COUNCIL (CHAIRMAN AND DEPUTY CHAIRMAN) AND MAHARASHTRA LEGISLATIVE ASSEBLY (SPEAKER AND DEPUTY SPEAKER) SALARIES AND ALLOWANCE ACT

BOMBAY ACT NO. XLVII OF 1956

Act number

Act 47 of 1956

Year

1956

Enacted on

30-11-1956

In force from

30 November 1956

Jurisdiction

Maharashtra State Act

Subjects

Public Service, Public Finance

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Official source: India Code